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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Merchant Shipping (Management for the Safe Operation of Ships) Rules, 2000

(b)The Safety Management Systems ensures that the following objectives are achieved, namely:-
(i)There is compliance with mandatory Rules and regulation and
(ii)The applicable International Safety Management Code, guidelines and Standards recommended by the Organisation, the Central Government, classification societies and maritime industry organisation are taken into account.