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Madhya Pradesh High Court

Ramotar vs The State Of Madhya Pradesh Thr on 24 August, 2018

1 MCRC-32903-2018 THE HIGH COURT OF MADHYA PRADESH MCRC-32903-2018 (Ramautar Singh & Anr. Vs. State of M.P.) Gwalior, Dated : 24/08/2018 Parties through their counsel. List the case in the next week, as prayed for.

(S.A. Dharmadhikari) Judge rahul Digitally signed by RAHUL SINGH PARIHAR Date: 2018.08.24 17:40:30 +05'30'