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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

(2)An officer whose increment has been stopped for failure to pass the compulsory examination in tribal language shall get his increment, as soon as he is transferred to a district outside the areas mentioned in Part I of Appendix II, or as soon as he crosses the age of 50 years, whichever is earlier.