Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 1 in Haryana Government Electrical Undertakings (Dues Recovery) Rules, 1972 1. Short title and commencement. - (i) These rules may be called the Haryana Government Electrical Undertakings (Dues Recovery) Rules, 1972.(ii)They shall come into force at once.
