Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(1) in Tamil Nadu Panchayats (Moving of Resolutions at Meetings of District Panchayats) Rules, 1999 (1)A member who has moved a resolution or an amendment thereto shall not withdraw the same except by leave of the district panchayats.
