Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(b) in Andhra Pradesh Education Act, 1982

(b)permitting any local authority or a private body of persons to establish educational institutions and maintain them according to such specifications as may be prescribed ; and