Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(k) in The Rajiv Gandhi Institute Of Petroleum Technology Act, 2007 (k)any other matter which by this Act or the Statutes is to be, or may be, provided for by the Ordinances.
