Bombay High Court
The State Of Maharashtra vs Vijay Ananta Kasabe on 17 December, 2018
Author: T.V. Nalawade
Bench: T.V. Nalawade
Appln. By State No. 33/18 & Ors.
1
IN THE HIGH COURT AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
51 APPLN. FOR LEAVE TO APPEAL BY STATE NO.33 OF 2018
WITH APEAL/150/2018
THE STATE OF MAHARASHTRA
VERSUS
KIRAN SURESH SHINDE AND OTHERS
...
APP for Appellant/State : Mr. S.B. Joshi
...
52 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.33 OF 2018
WITH APPLN/6175/2017 IN ALP/33/2018
SAHEBRAO S/O. YADAVRAO BADAK
VERSUS
ANIL BHIMRAO SONAWANE
...
Advocate for Appellant : Mr. Y.D. Kale
Advocate for Respondent : Mr. V.S. Palsikar
...
53 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.34 OF 2018
MUNAWAR HUSSAINKHAN MAQSOOD HUSAIN KHAN
VERSUS
KAILASH SARJERAO WADEKAR
...
Advocate for Appellant : Mr. Sayyed Tauseef Yaseen
Advocate for Respondent : Mr. K.B. Jadhav
...
54 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.35 OF 2018
WITH ALP/36/2018 WITH ALP/37/2018
SUHAS S/O. SHIVAJI SURADKAR
VERSUS
BHAGWAN S/O. DHONDIBA WAGHMARE
...
Advocate for Appellant : Mr. R.A. Jaiswal
Advocate for Respondents : Mr. N.D. Batule
...
56 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.40 OF 2018
SUBHADRABAI W/O. SHIVDAS KAMBLE
VERSUS
MANOJ S/O. BAPURAO SHINDE
...
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Appln. By State No. 33/18 & Ors.
2
Advocate for Appellant : Mr. N.D. Kendre
Advocate for Respondent : Mr. P.P. More
...
57 APPLN. FOR LEAVE TO APPEAL BY STATE NO.40 OF 2018
THE STATE OF MAHARASHTRA
VERSUS
VIJAY ANANTA KASABE
...
APP for Appellant/State : Mr. S.B. Joshi
...
59 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.42 OF 2018
MANIK S/O. BHAGWANRAO MANDE
VERSUS
VINAYAK S/O. KONDIBA TONDE
...
Advocate for Appellants : Mr. S.J. Salunke
Advocate for Respondent : Mr. A.P. Avhad
...
60 APPLN. FOR LEAVE TO APPEAL BY STATE NO.44 OF 2018
WITH APPLN/2930/2017
THE STATE OF MAHARASHTRA
VERSUS
BHIMRAO KACHRU KAPSE AND ANR
...
APP for Appellant/State : Mr. S.B. Joshi
Advocate for Respondents 1 & 2 : Mr. B.K. Patil h/f. Mr. P.A. Bharat
...
68 CRIMINAL APPLICATION NO.48 OF 2018
JALGAON RETAIL KIRANA AND DEALERS URBAN CO-OPERATIVE CREDIT
SOCIETY LTD., JALGAON
VERSUS
MANOJ S/O. LAXMINARAYAN BIRLA AND ANR
...
Advocate for Applicants : Mr. A.D. Kasliwal
APP for Respondent/State : Mr. S.B. Joshi
...
69 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.50 OF 2018
SAGHEER AHMED KHAN S/O. GULAM JILANI KHAN
VERSUS
RAMESH SHANKARRAO SONKAMBLE
...
Advocate for Appellant : Mr. Qureshi Shaikhlal Abdul Gafar
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Appln. By State No. 33/18 & Ors.
3
...
72 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.56 OF 2018
VISHWAKARMA NAGRI SAHKARI BANK LTD. AURANGABAD THROUGH
AUTHORIZED OFFICER PUSARAM
VERSUS
ASHOK S/O. ANANDA LOKHANDE
...
Advocate for Appellant : Mr. Suryawanshi Kamlakar J.
...
73 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.57 OF 2018
VARDHMAN STEEL, E-12, MIDC, WALUJ, AURANGABAD THROUGHITS
G.P.A. HOLDER JAYESH KU
VERSUS
SAI ENGINEERING, MAHADEO THORAT PROPRIETOR : SAI ENGINEERING
...
Advocate for Appellant : Mr. M.V. Ghatge
Advocate for Respondent : Mr. R.V. Gore
...
75 APPLN. FOR LEAVE TO APPEAL BY PVT. PARTY NO.61 OF 2018
MAHATMA FULE URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
VARANGAON THROUGH KISHOR LAXM
VERSUS
LATABAI AVINASH CHAUDHARY
...
Advocate for Appellant : Mr. Shaikh Mohammad Naseer A.
Advocate for Respondent : Mr. V.P. Patil
...
CORAM :T.V. NALAWADE, J.
DATED : 17/12/2018. PER COURT :
1. Call record and proceeding. List when record and proceeding is received.
[T.V. NALAWADE, J.] ssc/ ::: Uploaded on - 20/12/2018 ::: Downloaded on - 27/12/2018 09:28:46 :::