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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in Indian Medicine Central Council (Post-graduate Siddha Education) Regulations, 2016

(1)A person possessing the degree of Siddha Maruthuva Arignar (Bachelor of Siddha Medicine and Surgery) from a recognised University or Board or medical institution specified in the Schedules to the Act and enrolled in Central or State register of Indian System of Medicine shall be eligible for admission in the post-graduate courses.