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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(e) in Indian Tramways Act, 1886

(e)[ the space which shall ordinarily intervene between the outside of the carriage-way on either side of a road whereon the tramway is to be constructed, and - [Substituted by Act 5 of 1911, s. 4, for clause (e).]
(i)in the case of a tramway having one rail, the rail of the tramway, or
(ii)in the case of a tramway having two or more rails, the nearest rail of the tramway,