Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138D] [Entire Act] State of Odisha - Subsection Section 138D(2) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly (2)To report to the Assembly on the action taken by the Government on the measures proposed by the Committee.
