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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(7) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(7)Where any action taken by the Vice-Chancellor under sub-section (6) affects any person in the service of the University to his or her disadvantage, such person may prefer an appeal to the Board within thirty days of the date on which the action is communicated to him or her.