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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(e) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(e)"Director" means the Director of Secondary Education, Assam the Additional Director of Secondary Education, Assam, or the Joint Director of Secondary Education, Assam, as the case may be.