Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 47 in The M.P. Factories Rules, 1962 47. latrines to conform to public health requirements. - Latrines, other than those connected with an efficient water-borne sewage system, shall comply with requirements of the public health authorities.
