Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Telangana - Subsection Section 31(a) in Telangana Mining Settlements Act, 1956 (a)all sums charged and recovered by the Board under this Act and the rules and bye-laws made thereunder;
