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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(c) in The Registration (Orissa Amendment) Act, 1989

(c)subject to the provisions contained in Section 62, where a document is admitted to registration, a true copy thereat shall, without unnecessary delay, be filed in the appropriate book according to its order of admission."