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[Cites 0, Cited by 0] [Section 104] [Entire Act]

Union of India - Subsection

Section 104(2) in The Oil Mines Regulations, 2017

(2)The mobile cranes used in mines shall be provided with-
(a)a safe load indicator to give warning when overload occurs;
(b)a load radius indicator to indicate appropriate safe working load and radius which is clearly visible to the operator of the crane;
(c)motion limit device to limit hoisting, swinging and boom extending; and
(d)effective audio visual alarm which shall get activated automatically whenever the crane is reversed.