Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(a) in The M.P. Irrigation Act, 1931 (a)when it is classed in the annual papers of the village under any description which the State Government may, by rules made under this Act, declare to have the meaning of "wet" for the purposes of this definition; or
