Kerala High Court
Dr.G.Thulaseedharan vs The State Of Kerala
Bench: Ashok Bhushan, A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
TUESDAY,THE 12TH DAY OF JANUARY 2016/22ND POUSHA, 1937
WP(C).No. 2553 of 2015 (T)
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PETITIONER :
----------------------
DR.G.THULASEEDHARAN, AGED 55 YEARS,
S/O.GOVINDA PILLAI, PRINCIPAL,
N.S.S. COLLEGE NILAMEL,
KOLLAM-691 535.
BY ADV. SRI.R.T.PRADEEP
RESPONDENT(S):
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1. THE STATE OF KERALA,
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
2. DIRECTOR GENERAL OF POLICE,
POLICE HEAD QUARTERS, VAZHUTHAKKADU,
THIRUVANANTHAPURAM-695 001.
3. THE DISTRICT POLIE CHIEF (RURAL),
OFFICE OF THE DISTRICT POLICE CHIEF (RURAL),
KOTTARAKKARA-691 506.
4. DEPUTY SUPERINTENDENT OF POLICE,
OFFICE OF DEPUTY SUPERINTENDENT OF POLICE,
PUNALUR-691 501.
5. CIRCLE INSPECTOR OF POLICE,
OFFICE OF CIRCLE INSPECTOR OF POLICE,
KADAKKAL-691 536.
6. THE SUB INSPECTOR OF POLICE,
CHADAYAMANGALAM POLICE STATION,
CHADAYAMANGALAM P.O. -691 534.
7. NASAR, SECRETARY, LOCAL COMMITTEE,
DEMOCRATIC YOUTH FEDERATION OF INDIA (DYFI),
NILAMEL, RESIDING AT KODITHATTIL VEEDU, VALIYAVIZHI,
KAITHODU, NILAMEL-691 536.
sts 2/-
-2-
WP(C).NO.2553/2015
8. ARAVIND,
LEADER, STUDENTS FEDERATION OF INDIA (SFI),
LOCAL COMMITTEE OFFICE,
COMMUNIST PART OF INDIA (MARXIST),
NILAMEL-691 536.
9. FAIZAL,
FINAL YEAR B.COM, PRESIDENT, SFI UNIT,
N.S.S. COLLEGE NILAMEL, KOLLAM-691 535.
10. SUJITH,
FINAL YEAR B.COM, PRESIDENT, A.I.S.F UNIT,
N.S.S. COLLEGE NILAMEL, KOLLAM-691 535.
11. ANANDU,
2ND YEAR BA (ENGLISH), PRESIDENT, K.S.U UNIT,
N.S.S. COLLEGE NILAMEL, KOLLAM-691 535.
12. SREEJITH,
FINAL YEAR B.COM, PRESIDENT, ABVP UNIT,
N.S.S. COLLEGE NILAMEL, KOLLAM-691 535.
R1 TO R6 BY SR GOVERNMENT PLEADER SRI.C.R.SYAMKUMAR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 12-01-2016, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
sts
WP(C).No. 2553 of 2015 (T)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXHIBIT P1: TRUE COPY OF FIR DATED 15.11.2014 IN CRIME NO.1631/2014 OF
CHADAYAMANGALAM POLICE STATION.
EXHIBIT P2: TRUE COPY OF REPRESENTATION DATED 18.11.2014 BY PETITIONER
TO RESPONDENTS 3 TO 6.
RESPONDENT(S)' EXHIBITS: NIL
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/TRUE COPY/
P.S.TO JUDGE
sts
ASHOK BHUSHAN, C.J.
&
A.M. SHAFFIQUE, J.
================
W.P. (C) No.2553 of 2015
==================
Dated this, the 12th day of January, 2016
J U D G M E N T
Shaffique, J.
Petitioner, as Principal of the College, has approached this Court seeking for police protection inter alia alleging that respondents 7 to 12 are obstructing the functioning of the College when attempts were made by the management to prevent student politics within the college campus.
2. An interim order had already been passed by this Court on 23/1/2015. Though notice was served on respondents 7 to 12, there is no appearance on their behalf.
3. Learned counsel for the petitioner submits that during the pendency of the writ petition, no untoward incident has occurred.
Hence, we close this writ petition with liberty to the W.P(C) No.2553/15 -:2:- petitioner to seek assistance of the police if there is any further threat in the matter relating to functioning of the petitioner's College.
Sd/-
ASHOK BHUSHAN, CHIEF JUSTICE Sd/-
A.M. SHAFFIQUE, JUDGE Rp12/1/2016 //True Copy// PS to Judge