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Supreme Court - Daily Orders

Maruti M Kadam vs M/S Apurva Natwar Parikh And Co. Pvt. Ltd on 18 November, 2025

     ITEM NO.14                             COURT NO.1                SECTION XVII

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     CIVIL APPEAL …………….@ Diary No(s). 58971/2025

     [Arising out of impugned final judgment and order dated 08-04-2025
     in OA No. 75/2024 passed by the National Green Tribunal, Western
     Zone, Pune]

     MARUTI M KADAM                                                    Petitioner(s)

                                                    VERSUS

     M/S APURVA NATWAR PARIKH AND CO. PVT. LTD. & ORS.                 Respondent(s)

     IA No. 279434/2025 - CONDONATION OF DELAY IN FILING
     IA No. 279439/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 279441/2025 - EXEMPTION FROM FILING O.T.


     Date : 18-11-2025 This matter was called on for hearing today.


     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE K. VINOD CHANDRAN


     For Petitioner(s) : Mr. Rishi Kapoor, AOR


     For Respondent(s) :

                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

At the request of the learned counsel for the petitioner, list after a week.

(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2025.11.20 19:10:44 IST Reason: