Supreme Court - Daily Orders
Maruti M Kadam vs M/S Apurva Natwar Parikh And Co. Pvt. Ltd on 18 November, 2025
ITEM NO.14 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL …………….@ Diary No(s). 58971/2025
[Arising out of impugned final judgment and order dated 08-04-2025
in OA No. 75/2024 passed by the National Green Tribunal, Western
Zone, Pune]
MARUTI M KADAM Petitioner(s)
VERSUS
M/S APURVA NATWAR PARIKH AND CO. PVT. LTD. & ORS. Respondent(s)
IA No. 279434/2025 - CONDONATION OF DELAY IN FILING
IA No. 279439/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 279441/2025 - EXEMPTION FROM FILING O.T.
Date : 18-11-2025 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
For Petitioner(s) : Mr. Rishi Kapoor, AOR
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
At the request of the learned counsel for the petitioner, list after a week.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2025.11.20 19:10:44 IST Reason: