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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(6)(d) in The Rajasthan Municipalities (Election) Rules, 1994

(d)doing by any person in the service of Government of all or any of the aforesaid activities or aiding or conniving at, any such activity in the furtherance of the prospects of the election of a candidate.]