Delhi High Court - Orders
Delhi Council For Child Welfare vs Union Of India & Ors on 15 July, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~R-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3281/2011
DELHI COUNCIL FOR CHILD WELFARE ..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Anuj Aggarwal, Adv. for EPFO
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 15.07.2022 The present petition is of the year 2011.
Even on the second call, none is present for the petitioner.
Accordingly, the present appeal is dismissed in default for non- prosecution.
DINESH KUMAR SHARMA, J JULY 15, 2022 rb Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:22.07.2022 17:23:34