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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(6) in The Oil Mines Regulations, 2017

(6)On detection of hydrogen sulphide gas, every persons on and near the well head, drill floor, shale shaker area, mud pump and tank shall put on suitable escape breathing apparatus of standards, that is, IS 10245 Part 1 or IS 10245 Part 2 of the Bureau of Indian Standards.