Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 12 in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995

12. Repeal.

- All previous rules on the subject, shall stand repealed from the date of final publication of these rules, in the "Madhya Pradesh Gazette".Form[See Rule 7]Bill to claim Travelling and/or Daily Allowance