Section 45(13)(f) in The Orissa Self-Help Co-operatives Act, 2001

[Cites 0, Cited by 0] [Section 45(13)] [Section 45] [Entire Act]

State of Odisha - Subsection

Section 45(13)(f) in The Orissa Self-Help Co-operatives Act, 2001

(f)state whether or not any of the directors had, at any time during the Co-operative business year under audit, become ineligible under this Act to continue in office as a director; and

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State of Odisha - Subsection

Section 45(13)(f) in The Orissa Self-Help Co-operatives Act, 2001