Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of West Bengal - Subsection Section 139(d) in West Bengal Town and Country (Planning and Development) Act, 1979 (d)the terms and conditions for the continuance of use of any land used otherwise than in conformity with a development plan; and
