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[Cites 0, Cited by 8] [Section 123(7)] [Section 123] [Entire Act]

Union of India - Subsection

Section 123(7)(f) in The Representation of the People Act, 1951

(f)revenue officers other than village revenue officers known as lambardars, malguzars, patels, deshmukhs or by any other name, whose duty is to collect land revenue and who are remunerated by a share of, or commission on, the amount of land revenue collected by them but who do not discharge any police functions; and