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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(4) in Andhra Pradesh Electricity Regulatory Commission (Establishment of Forum and Ombudsman for Redressal of Grievances of the Consumers) Regulations, 2003

(4)The mode of appointment and terms and conditions of service of the Ombudsman and the staff shall be as laid down in separate regulations specified by the Commission.