Supreme Court - Daily Orders
Umar Khalid vs State Of Nct Of Delhi on 12 October, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.106 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2826/2023
UMAR KHALID Appellant(s)
VERSUS
STATE OF NCT OF DELHI Respondent(s)
(IA No. 94339/2023 - EXEMPTION FROM FILING O.T.
IA No. 103150/2023 - EXEMPTION FROM FILING O.T.
IA No. 103149/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 12-10-2023 This matter was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Mr. Kapil Sibal,Sr.Adv.
Mr. C.U. Singh,Sr.Adv.
Mr. Trideep Pais,Adv.
Mr. N. Sai Vinod, AOR
Sanya Kumar,Adv.
Mr. Sahil Ghai,Adv.
Ms. Aparajita Jamwal,Adv.
For Respondent(s)
Mr. Suryaprakash V. Raju, A.S.G.
Mr. Zoheb Hussain, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Rajat Nair, Adv.
Dr. Arun Kumar Yadav, Adv.
Mr. Shreekant Neelappa Terdal, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. Due to paucity of time, matter is not taken up today.
2. List on 01.11.2023.
3. Signature Not Verified To be shown in the first five matters.
Digitally signed by Narendra Prasad Date: 2023.10.13 17:23:49 IST Reason:(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)