(8)Search by gatekeeper. - It shall be lawful for the gatekeeper for the purposes of the foregoing rules, to search all persons passing in or out of the prison except the members of the Board of Visitors for prison constituted under the rule 376 in chapter "XIX "Visitors of Prisons", gazetted officers of the prison, Matron and such other persons who enter the prison with the permission of the Superintendent. The search of all persons including prisoners shall be carried out with due respect for decency and with as much consideration as possible.
