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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(v) in The West Bengal Private Forests Act, 1948.

(v)the manner in which the working plan referred to in clause (a) of the first proviso to sub-section (1) of section 18 shall be prepared;