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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22(2)(d) in Arunachal Pradesh (Land Settlement and Records) Act, 2000

(d)interest on the cost of buildings and stock, on all expenditure for seed and manure and on the cost of agricultural operations paid for in cash.