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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(2)(h) in Haryana Municipal Corporation Election Rules, 1994

(h)if it does not bear both the distinguishing mark and the signature which it should have borne under the provisions of sub-rule (1) of rule 52.