Section 13 in The Rajasthan Municipal (New Pay Scales) Rules, 1975
13. Liability of payment.
- Pay, Dearness Allowance and other allowances of a member shall be paid out of the fund of the Board where he had served or serving from time to time as the case may be after issue of the pay slip by the Examiner under rule 67 of the Rajasthan Municipalities Accounts Rules, 1964.
