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[Cites 0, Cited by 0] [Section 78(4)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(4)(i) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993

(i)Any sum payable under these rules to a member of family of a subscriber vests in such member under sub-section (2) of Section 3 of the Provident Fund Act, 1925.