Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(b) in The West Bengal Fire Services (Maintenance of Discipline) Act, 1974

(b)"member of the fire brigade" means any person appointed or enrolled under the West Bengal Fire Services Act, 1950;