Supreme Court - Daily Orders
Oriental Insurance Company Ltd vs Ezhilarasi @ Maheshwari on 16 May, 2018
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.4 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 39761/2017
(Arising out of impugned final judgment and order dated 22-03-2017
in CMA No. 2265/2017 and Cross Obj. No.30/2017 passed by the High
Court of Judicature at Madras)
ORIENTAL INSURANCE COMPANY LTD ETC. Petitioner(s)
VERSUS
EZHILARASI @ MAHESHWARI & ORS. ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.68650/2018-CONDONATION OF DELAY
IN FILING SLPS and IA No.68655/2018-CONDONATION OF DELAY IN
REFILING SLPS)
Date : 16-05-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s)
Mr. Abhishek Kumar, Adv.
Ms. Smriti Kumari, Adv.
Mr. Sudhir Naagar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed.
(VISHAL ANAND) (RAJ RANI NEGI) COURT MASTER (SH) ASST.REGISTRAR Signature Not Verified Digitally signed by VISHAL ANAND Date: 2018.05.17 10:27:09 IST Reason: