Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5C] [Entire Act] State of Andhra Pradesh - Subsection Section 5C(e) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002 (e)nominate persons for the inspection teams and to review the contents of the inspection reports as per the need; and
