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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(l) in The Transplantation Of Human Organs and Tissues Act, 1994

(l)the form in which, the period for which and the conditions subject to which certificate of registration is to be granted to a [hospital or Tissue Bank] [Substituted for the words "hospital" by Act 16 of 2011, Section 20.], under sub-section (1) of section 15;