Bombay High Court
Protean Egov Technologies Ltd vs Alankit Limited on 20 June, 2024
MUGDHA
MANOJ
PARANJAPE
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MUGDHA MANOJ 1 M1-CARBP(L) 18448-24.doc
PARANJAPE
Date: 2024.06.21
16:29:31 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ARBITRATION PETITION (L) NO.18448 OF 2024
Protean eGov Technologies Limited ... Petitioner
V/s.
Alankit Ltd. & Anr. ... Respondents
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Ms. Sonali Aggarwal i/by Dhruve Liladhar & Company for the Petitioner.
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CORAM : ARIF S. DOCTOR, J.
DATE : 20TH JUNE 2024
P.C. :
1. Not on board. Mentioned. Taken on board.
2. In the order dated 18th June 2024, the appearance of the Petitioner be added to read as follows :-
"Mr. Venkatesh Dhond, Senior Advocate a/w Ms. Sonali Aggarwal i/by Dhruve Liladhar & Company for the Petitioner."
3. The order dated 18th June 2024 be corrected accordingly.
(ARIF S. DOCTOR, J.)
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