Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Jharkhand - Subsection

Section 56(9) in Jharkhand Municipal Act, 2011

(9)The recruitment to the posts of officers and other employees of the municipality shall be made through the Public Service Commission or Staff Selection Committee as the case may be. (10). The officers and other employees of the municipality shall be provided with periodic training.