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[Cites 0, Cited by 38] [Section 11(1)] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(1)(i) in The Gujarat Agricultural Produce Markets Act, 1963

(i)[ eight agriculturists, whose names are enlisted in the voters' list published by the Election Commission of India for such market area, shall be elected by the numbers of managing committee of the primary Agriculture Credit CO-operative Socities dispensing agricultural credit in the market area;] [Substituted by Gujarat Act No. 14 of 2015, dated 10.4.2015.]