Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Andhra Pradesh - Section Section 54 in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950 54. Application of this Chapter:. - The provisions of this Chapter or any section or sections thereof, shall apply to such local area or areas as the Government may, from time to time, by notification in the [Official Gazette] [Substituted for 'Jarida' by the APAO 1957.] specify.
