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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(1)(a) in Nagpur Improvement Trust Act, 1936

(a)if there is any disagreement as to the measurement of land, or the amount of compensation or cost to be allowed, the opinion of the majority of the members of the Tribunal shall prevail ;