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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(7)(a) in The United Provinces Private Forests Act, 1948

(a)timber, fuel, charcoal, caoutchouc, catechu, wood-oil, resin, glim, natural varnish, lac, mahua flowers, mahua seeds, mango, jamun, chiraunji, kuth and myrobalans; and