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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(2)(c) in Tamil Nadu Teachers Education University Act, 2008

(c)any investigation, legal proceedings or remedy in respect of such penalty, forfeiture, or punishment and any such investigation, legal proceedings or remedy may be instituted, continued or enforced and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed.