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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(1)(h) in The Gujarat Housing Board Act, 1961

(h)the construction and alteration [of roads, streets, back lanes bridges, culverts and causeways] [These words were substituted for the words 'of streets and back lanes' by Gujarat 1 of 1973, section 18(1) (a).];