Bombay High Court
Sudharani Dattatray Sambhale vs The State Of Maharashtra Through Its ... on 3 December, 2025
1
DPT
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
...
CORAM : ARUN R. PEDNEKER, J.
DATE : 03.12.2025 P.C. : 1] Due to paucity of time, the following matters
are adjourned to the dates mentioned against them. 2] The interim relief / undertaking /statement, if any, in these matters shall continue till the next date.
Matters Dates 965 WRIT PETITION NO. 6787 OF 2025 20.04.2026 966 WRIT PETITION NO. 6862 OF 2025 967 WRIT PETITION NO. 6931 OF 2025 968 WRIT PETITION NO. 7090 OF 2025 969 WRIT PETITION NO. 7093 OF 2025 972 WRIT PETITION NO. 7407 OF 2025 973 WRIT PETITION NO. 7410 OF 2025 974 WRIT PETITION NO. 7446 OF 2025 975 WRIT PETITION NO. 7982 OF 2025 976 WRIT PETITION NO. 7983 OF 2025 977 WRIT PETITION NO. 8437 OF 2025 978 WRIT PETITION NO. 8519 OF 2025 979 WRIT PETITION NO. 8533 OF 2025 980 WRIT PETITION NO. 8717 OF 2025 981 WRIT PETITION NO. 9349 OF 2025 982 WRIT PETITION NO. 9445 OF 2025 983 WRIT PETITION NO. 9454 OF 2025 984 WRIT PETITION NO. 9468 OF 2025 986 WRIT PETITION NO. 9563 OF 2025 987 WRIT PETITION NO. 9831 OF 2025 988 WRIT PETITION NO. 10519 OF 2025 989 WRIT PETITION NO. 10523 OF 2025 990 WRIT PETITION NO. 10615 OF 2025 991 WRIT PETITION NO. 11459 OF 2025 992 WRIT PETITION NO. 11492 OF 2025 993 WRIT PETITION NO. 11497 OF 2025 994 WRIT PETITION NO. 11504 OF 2025 995 WRIT PETITION NO. 11561 OF 2025 996 WRIT PETITION NO. 11864 OF 2025 997 WRIT PETITION NO. 12261 OF 2025 WITH CIVIL APPLICATION NO. 12559 OF 2025 IN WP/12261/2025 998 WRIT PETITION NO. 12266 OF 2025 999 WRIT PETITION NO. 12976 OF 2025 1000 ARBITRATION APPEAL NO. 101 OF 2025 WITH CIVIL APPLICATION NO. 13180 OF 2025 IN ARBA/101/2025 1004 SECOND APPEAL NO. 67 OF 2022 WITH CIVIL APPLICATION NO. 789 OF 2022 IN SA/67/2022 1005 CIVIL APPLICATION NO. 12166 OF 2023 IN SAST/14523/2023 WITH CIVIL APPLICATION NO. 12165 OF 2023 IN SAST/14523/2023 1006 CIVIL APPLICATION NO. 5634 OF 2025 IN WP/5252/2024 1007 CIVIL APPLICATION NO. 11435 OF 2025 2 DPT IN SAST/24299/2022 WITH CIVIL APPLICATION NO. 16777 OF 2022 IN SAST/24299/2022 WITH CIVIL APPLICATION NO. 16778 OF 2022 IN SAST/24299/2022 1008 CIVIL APPLICATION NO. 13169 OF 2025 IN SAST/17711/2025 1009 CIVIL APPLICATION NO. 13254 OF 2025 IN WP/798/2025 WITH WRIT PETITION NO. 798 OF 2025 1010 CIVIL APPLICATION NO. 13265 OF 2025 IN SAST/33076/2025 1011 CIVIL APPLICATION NO. 13276 OF 2025 IN WP/11794/2024 1013 WRIT PETITION NO. 2709 OF 2025 1014 WRIT PETITION NO. 3819 OF 2025 1015 WRIT PETITION NO. 6057 OF 2025 1016 WRIT PETITION NO. 6799 OF 2025 1017 WRIT PETITION NO. 8447 OF 2025 1018 WRIT PETITION NO. 11066 OF 2025 1019 WRIT PETITION NO. 11195 OF 2025 1020 WRIT PETITION NO. 11495 OF 2025 1021 WRIT PETITION NO. 11509 OF 2025 1022 WRIT PETITION NO. 12986 OF 2025 21.04.2026 1023 WRIT PETITION NO. 12987 OF 2025 1024 WRIT PETITION NO. 13471 OF 2025 1025 WRIT PETITION NO. 13751 OF 2025 1026 WRIT PETITION NO. 14154 OF 2025 1028 CIVIL APPLICATION NO. 11619 OF 2025 IN WP/4056/2025 WITH WRIT PETITION NO.4056 OF 2025 1033 WRIT PETITION NO. 2688 OF 2024 WITH CIVIL APPLICATION NO. 6018 OF 2025 IN WP/2688/2024 1034 WRIT PETITION NO. 12128 OF 2024 1035 WRIT PETITION NO. 7160 OF 2025 1036 WRIT PETITION NO. 7543 OF 2025 1037 WRIT PETITION NO. 9951 OF 2025 1038 WRIT PETITION NO. 11485 OF 2025 1039 WRIT PETITION NO. 11500 OF 2025 1040 WRIT PETITION NO. 12191 OF 2025 WITH CIVIL APPLICATION NO. 11263 OF 2025 IN WP/12191/2025 1041 WRIT PETITION NO. 12985 OF 2025 1042 WRIT PETITION NO. 13473 OF 2025 1043 CIVIL APPLICATION NO. 11660 OF 2025 IN SAST/8302/2025 1044 WRIT PETITION NO. 4098 OF 2025 1045 WRIT PETITION NO. 12267 OF 2025 1046 SECOND APPEAL NO. 634 OF 2023 WITH CIVIL APPLICATION NO. 9008 OF 2025 IN SA/634/2023 1047 CONT. PETITION NO. 580 OF 2015 IN WP/8474/2009 1048 CIVIL APPLICATION NO. 6339 OF 2023 IN SAST/9786/2023 WITH CIVIL APPLICATION NO. 6340 OF 2023 IN SAST/9786/2023 1049 CIVIL APPLICATION NO. 6992 OF 2024 IN SAST/20466/2021 1050 CIVIL APPLICATION NO. 1223 OF 2025 IN SAST/31892/2024 WITH CIVIL APPLICATION NO. 1224 OF 2025 IN SAST/31892/2024 1051 CIVIL APPLICATION NO. 5126 OF 2025 IN WP/1284/2025 WITH WRIT PETITION NO. 1284 OF 2025 1052 CIVIL APPLICATION NO. 7157 OF 2025 IN SAST/5880/2023 WITH CIVIL APPLICATION NO. 3318 OF 2023 IN SAST/5880/2023 WITH CIVIL APPLICATION NO. 3319 OF 2023 IN SAST/5880/2023 1053 CIVIL APPLICATION NO.9003 OF 2025 IN SA/638/2023 3 DPT WITH SECOND APPEAL NO. 638 OF 2023 1054 CIVIL APPLICATION NO. 9445 OF 2025 IN WP/2062/2025 1055 WRIT PETITION NO. 7249 OF 2024 1056 WRIT PETITION NO. 13548 OF 2024 WITH WRIT PETITION NO. 13566 OF 2024 1057 SECOND APPEAL NO. 91 OF 2020WITH CIVIL APPLICATION NO. 13465 OF 2019 IN SA/91/2020 WITH CIVIL APPLICATION NO. 11830 OF 2023 IN SA/91/2020 WITH CIVIL APPLICATION NO. 13752 OF 2019 IN SA/91/2020 1058 SECOND APPEAL NO. 188 OF 2022 WITH CIVIL APPLICATION NO. 4160 OF 2025 IN SA/188/2022 WITH CIVIL APPLICATION NO. 5777 OF 2022 IN SA/188/2022 1059 SECOND APPEAL NO. 337 OF 2022 WITH SECOND APPEAL NO. 295 OF 2025 WITH CIVIL APPLICATION NO. 8594 OF 2022 IN SA/337/2022 1060 SECOND APPEAL NO. 290 OF 2024 WITH CIVIL APPLICATION NO. 3116 OF 2023 IN SA/290/2024 1061 SECOND APPEAL NO. 371 OF 2024 WITH CIVIL APPLICATION NO. 12380 OF 2024 IN SA/371/2024 1062 CONT. PETITION NO. 147 OF 2013 WITH CONT. PETITION NO. 148 OF 2013 1063 CONT. PETITION NO. 580 OF 2013 IN WP/7682/2011 1064 SECOND APPEAL NO. 789 OF 2022 WITH CIVIL APPLICATION NO. 172 OF 2025 IN SA/789/2022 WITH CIVIL APPLICATION NO. 1040 OF 2023 IN SA/789/2022 [ARUN R. PEDNEKER] JUDGE DDC