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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(4) in Kerala Veterinary and Animal Sciences University Act, 2010

(4)If any dispute arises as to whether a person is entitled to have his name entered in the register of graduates, it shall be decided by the Vice-Chancellor After making or causing to be made such inquiry as he thinks fit and such decision shall be final.