Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 9 in The Bihar Bhoodan Yagna Rules, 1955 9. Scheme of Bhoodan Yagna. - The Committee may, by regulations made under Section 24, formulate the scheme of Bhoodan Yagna.
